Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 32 in Himachal Pradesh Nurses Registration Act, 1977 32. Power to amend the Schedule. - The State Government may, from time to time, by notification in the official Gazette, add to, amend, vary or rescind an entry in the Schedule.
