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Union of India - Section

Section 9 in The Adjudicating Authority (Procedure) Regulations, 2013

9. Registration and numbering.

(1)The Registrar or Administrative Officer or any officer authorised by the Chairperson of the Adjudicating Authority on examining the complaint or application, as the case may be, shall direct registration.
(2)The application ordered to be registered under section 8 shall be numbered as Original Application (O.A.).
(3)The complaint ordered to be registered under section 8 shall be numbered as Original Complaint (O.C.).
(4)Other miscellaneous applications ordered to be registered shall be numbered as Miscellaneous Application (M.A.).