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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(5) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(5)Every ballot paper which is not rejected under this rule-shall be counted as one valid vote:Provided that no cover containing tendered ballot papers shall be opened and no such paper shall be counted.