Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 21 in Bihar State Regulation of Cold Storages Act, 1992 21. Licensee not to pledge or deal in the goods in cold storage without the authority of the hirer. - No licensee shall except with the written authority of the hirer, pledge or otherwise deal in goods received by him for storage in cold storage.
