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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(2)(viii) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(viii)the envelops referred to clause (ii) of Sub-rule (2) and of rule 51 and shall forward such packets to the Election Officer.