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Union of India - Section

Section 231 in The Manipur Municipalities Act,1994.

231. Repeal and saving.-

(1)The Manipur Municipalities Ordinance, 1994 (Ord. 6 of 1994) is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the corresponding provisions of this Act.THE SCHEDULE(See section 36)