Bombay High Court
Dkt India vs State Of Maharashtra Thr The Ministry Of ... on 30 March, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
906-ASWP-2419-2023.DOC
Shivgan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2419 OF 2023
DKT India ...Petitioner
Versus
State of Maharashtra
Through the Ministry of Food & Drug & Anr ...Respondents
Mr Rashmin Khandekar, with Dhruva Gandhi, Deepak Deshmukh,
Vivek Dwivedi & Hrishikesh Nadkarni, i/b Naik Naik & Co, for
the Petitioner.
Mrs PJ Gavhane, AGP, for the Respondent-State. (Online)
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 30th March 2023 PC:-
1. Mrs Gavhane, the learned AGP is unwell.
2. List the matter on 3rd April 2023.
(Neela Gokhale, J) (G. S. Patel, J) Page 1 of 1 30th March 2023 ::: Uploaded on - 31/03/2023 ::: Downloaded on - 01/04/2023 09:56:16 :::