Section 9(1)(c) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(c) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949

(c)in the case of any person appearing as representative of the man or woman (whether he appears as guardian or agent), satisfy himself of the right of such person to appear.

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State of Odisha - Subsection

Section 9(1)(c) in The Orissa Muhammedan Marriages and Divorces Registration Act, 1949