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State of Madhya Pradesh - Section

Section 17 in The M.P. Boiler Attendants' Rules, 1958

17. [ Member's Fee. [Substituted by Notification No. F. 2-1-1-98-A-XI. dated 30th September 1999, published In Madhya Pradesh Rajpatra Part IV (Ga), dated 22-10-1999.]

- Each member of-the Board, other than an official subordinate to the State Government shall be entitled to receive an honorarium of Rs. 500/- per diem for each meeting of the Board at which any business prescribed by these rules has been transacted and which he attends from beginning to the end.]