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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(b) in Bye-laws made by the Chief Administrator, Faridabad Complex Administration, Faridabad

(b)Every person to whom a licence is granted shall on or before the date on which the period of licence expires make a fresh application in the manner provided in clause (a) attaching the original licence therewith.