Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41(2C)] [Section 41] [Entire Act]

State of Karnataka - Subsection

Section 41(2C)(ii) in Karnataka Agricultural Produce Marketing Act 1966

(ii)x x x]]