Bombay High Court
Sebastian Dominic Serrao (Since Dead) ... vs Vimal Builders 7 Ors on 12 September, 2022
Author: Gauri Godse
Bench: G.S. Patel, Gauri Godse
15-OSRPWL-30925-2021 IN WP-136-2017.DOC
Ashwini
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
REVIEW PETITION (L) NO. 30295 OF 2021
IN
WRIT PETITION NO. 136 OF 2017
Sebastian Dominic Serrao (since dead) through ...Petitioners
her daughter Vidya Mallet Serrao & Ors
Versus
Vimal Builders & Ors ...Respondents
Mr Pramod G Kathane, with Vikas Wagh, for the Petitioner.
Mr H Narvekar, with Siddharth Shah, i/b DSK Legal, for
Respondents Nos. 1 & 2.
Mr Manish Upadhyay, AGP, for State.
Mr Sagar Patil, for the MCGM.
CORAM G.S. Patel &
Gauri Godse, JJ.
DATED: 12th September 2022
PC:-
ASHWINI
HULGOJI
1. The Review Petition was disposed of by an order of 21st GAJAKOSH December 2021. Paragraph 10 shows the disposal of the Review Digitally signed by ASHWINI HULGOJI GAJAKOSH Petition even before it was mentioned or listed, on the basis that it Date: 2022.09.13 10:43:53 +0530 was infructuous.
Page 1 of 212th September 2022 15-OSRPWL-30925-2021 IN WP-136-2017.DOC
2. That order of 21st December 2021 was challenged before the Supreme Court, which dismissed the SLP on 24th January 2022.
3. The Review Petitioner agrees that the Review Petition does not survive and is disposed of accordingly.
(Gauri Godse, J) (G. S. Patel, J) Page 2 of 2 12th September 2022