Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(2)(c) in Arunachal Pradesh Housing Board Act, 2014

(c)contain a statement showing the estimated receipts and expenditure on capital and revenue accounts and such other particulars as may be prescribed.