Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Madhya Pradesh - Subsection Section 51(1) in The M.P. Cinemas (Regulation) Rules, 1972 (1)No electric current at a higher pressure than 230 volts shall be supplied within the enclosure, and all wiring inside the enclosure, shall be in heavy gauge screwed conduit.
