Allahabad High Court
Surendra Nath Seth & Others vs State Of U.P. & Others on 7 January, 2010
Bench: Amitava Lala, S.N.H. Zaidi
Court No. - 3 Case :- WRIT - C No. - 16328 of 2002 Petitioner :- Surendra Nath Seth & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- R.S Mishra,C.B. Yadav,Yogesh Agarwal Respondent Counsel :- C.S.C.,A.A. Khan,Murlidhar,R.P.Singh,Rajesh Kumar Hon'ble Amitava Lala,J.
Hon'ble S.N.H. Zaidi,J.
None appeared to press the petition in spite of repeated calls. It seems that the writ petition has become infructuous by the passage of time as such the petitioners have lost interest. Therefore, the writ petition is dismissed as infructuous without imposing any cost.
Interim order, if any, stands vacated. Order Date :- 7.1.2010 ank