Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(n) in The Jammu and Kashmir, Registration of Tourist Trade Act, 1978 (n)'tourist area' means any area notified by the Government in the Government Gazette to be a tourist area for purposes of this Act;
