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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(1)(b) in The Multi-State Co-Operative Societies Act, 2002

(b)its bye-laws provide for social and economic betterment of its members through self-help and mutual aid in accordance with the co-operative principles.