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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(1)(a) in The Cotton Textiles (Control) Order, 1948

(a)the maximum prices ex-factory, wholesale and retail at which any class or specification of cloth or yarn may be sold; 5. Inserted by S.O. 3667, dated 19th October, 1964.[or
(aa)the principles on which and the manner in which such maximum prices may be determined by a manufacturer; and]