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Madhya Pradesh High Court

Smt. Arti Patel vs Surendra Patel on 24 June, 2025

1 CRR-1588-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 1588 of 2025 (SMT. ARTI PATEL Vs SURENDRA PATEL AND OTHERS ) Dated : 24-06-2025 Shri Amit Kumar Bajpai - Advocate for the applicant.

Learned counsel for the applicant seeks time to produce copy of judgment of the trial Court.

Time granted.

List after four weeks.

(DEVNARAYAN MISHRA) JUDGE VB* Signature Not Verified Signed by: VINAY KUMAR BURMAN Signing time: 25-06-2025 15:33:27