Madhya Pradesh High Court
Smt. Arti Patel vs Surendra Patel on 24 June, 2025
1 CRR-1588-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 1588 of 2025 (SMT. ARTI PATEL Vs SURENDRA PATEL AND OTHERS ) Dated : 24-06-2025 Shri Amit Kumar Bajpai - Advocate for the applicant.
Learned counsel for the applicant seeks time to produce copy of judgment of the trial Court.
Time granted.
List after four weeks.
(DEVNARAYAN MISHRA) JUDGE VB* Signature Not Verified Signed by: VINAY KUMAR BURMAN Signing time: 25-06-2025 15:33:27