Meghalaya High Court
Shri Small Phawa vs . State Of Meghalaya & Ors on 28 August, 2018
Bench: Mohammad Yaqoob Mir, S.R. Sen
Serial No.08
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
Crl.A.No.5/2016
Date of Order: 28.08.2018
Shri Small Phawa Vs. State of Meghalaya & ors
Coram:
Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
Hon'ble Mr. Justice S.R. Sen, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. SP Mahanta, Sr.Adv
For the Respondent(s) : Mr. S Sen Gupta, Addl.PP
i) Whether approved for reporting in No Law journals etc.:
ii) Whether approved for publication in press: Yes Learned Addl.PP today again prays for short adjournment of 10 days on personal ground, granted.
List again after ten days.
(S.R. Sen) (Mohammad Yaqoob Mir)
Judge Chief Justice
Meghalaya
28.08.2018
"Lam AR-PS"