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Meghalaya High Court

Shri Small Phawa vs . State Of Meghalaya & Ors on 28 August, 2018

Bench: Mohammad Yaqoob Mir, S.R. Sen

 Serial No.08
 Regular List
                      HIGH COURT OF MEGHALAYA
                          AT SHILLONG
Crl.A.No.5/2016
                                                 Date of Order: 28.08.2018
Shri Small Phawa                   Vs.           State of Meghalaya & ors
Coram:
      Hon'ble Mr. Justice Mohammad Yaqoob Mir, Chief Justice
      Hon'ble Mr. Justice S.R. Sen, Judge
Appearance:
For the Petitioner/Appellant(s)    : Mr. SP Mahanta, Sr.Adv
For the Respondent(s)              : Mr. S Sen Gupta, Addl.PP

i) Whether approved for reporting in No Law journals etc.:

ii) Whether approved for publication in press: Yes Learned Addl.PP today again prays for short adjournment of 10 days on personal ground, granted.

List again after ten days.





      (S.R. Sen)                         (Mohammad Yaqoob Mir)
        Judge                                 Chief Justice

Meghalaya
28.08.2018
"Lam AR-PS"