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[Cites 0, Cited by 0] [Section 276(1)] [Section 276] [Entire Act]

State of Maharashtra - Subsection

Section 276(1)(c) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(c)for the regulating of the use and management of, and for maintaining in a sanitary condition any public market and the prohibiting of the levying of unauthorised dues in any public market;