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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(m) in The Orissa Panchayat Samiti Election Rules, 1991

(m)"Presiding officer" means any person appointed by the Election officer at one or more polling stations located within the area of the Panchayat Samiti;