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[Cites 0, Cited by 0] [Section 197(1)] [Section 197] [Entire Act]

State of West Bengal - Subsection

Section 197(1)(h) in West Bengal Municipal Act, 1993

(h)to convert into a stall, shop, office, warehouse or godown, workshop, factory or garage any building not originally constructed for use as such, or to convert any building constructed for such purpose by sub¬division or addition, in greater or lesser number of such stalls, shops, offices, warehouses or godowns, workshops, factories or garages;