Section 3(1)(a) in The Government Management of Private Estates Act, 1892

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The Government Management of Private Estates Act, 1892

(a)the cost of all Government establishments in so far as they may be employed in the supervision or management of such estates other than establishment specially entertained for the supervision or management of any particular estate or group of estates, and

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Union of India - Subsection

Section 3(1)(a) in The Government Management of Private Estates Act, 1892