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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Madhya Pradesh - Subsection

Section 56(1)(c) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(c)between the co-operative and its board and any past board, any director office-bearer, or any past director, past office-bearer, or the nominee, heir, or legal representative of any deceased director or deceased office-bearer of the co-operative.