Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(45) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (45)"Foundation" means that part of a structure which is in direct contact with and meant for transmitting loads to the ground;
