Section 26(2)(iii) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

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NCT Delhi - Subsection

Section 26(2)(iii) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(iii)has become physically or mentally incapable of acting as such member;