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[Cites 0, Cited by 0] [Section 12A(3)] [Section 12A] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12A(3)(ii) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(ii)After regulation 19 and before regulation 20, the following regulations shall be inserted, namely:-