Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12G] [Entire Act] State of Telangana - Subsection Section 12G(5) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966 (5)In respect of every appeal preferred under subsection (1), the cost shall be in the discretion of the High Court.]