Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 462] [Entire Act] Union of India - Subsection Section 462(4) in The Companies Act, 2013 (4)The copies of every notification issued under this section shall, as soon as may be after it has been issued, be laid before each House of Parliament.
