Section 23(2) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

[Cites 0, Cited by 0] [Section 23] [Entire Act]

(2)The District Committee shall consists of the following members, namely:--

1	District Collector	..	Chairperson
2	District Superintendent of Police	..	Member
3	Deputy Director (Health)	..	Member
4	District Social Welfare Officer	..	Member Secretary
5	Reputed Non-Governmental Organisation (Ageing field) (2) (Two)	..	Member
6	Prominent Senior Citizens (2) (Two)	..	Member

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