Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(4) in Orissa Universities Act, 1989 (4)Subject to the provisions contained in sub-sections (5), (6) and (7) the Syndicate may, from time to time, make new or additional Statutes or may amend or repeal the Statutes.
