Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 12 in Haryana School Teachers Selection Board Act, 2011 12. Headquarter. - The headquarter of the Board shall be at Panchkula or at such place, as the Government may, notify from time to time.
