Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Uttar Pradesh - Subsection Section 77(a) in The General Rules (Civil), 1957 (a)[Munsarims of all Civil Courts may verify affidavits.] [Vide G. O. No. 58/17-2, dated 22nd March, 1884, Notification No. 5891 of 27th November, 1931 in U. P. Gazette of 5th December, 1931.]
