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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Goa - Subsection

Section 26(1)(a) in The Goa Judicial Service Rules, 2005

(a)Every person appointed by direct recruitment to the service shall, before he is given a posting, undergo such training as may, be prescribed by the High Court from time to time.