Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Punjab - Subsection Section 44(viii) in Panjab University Act, 1947 (viii)All ballot papers in the bundles or sub-bundles of an elected candidate not transferred under this Regulation shall be set aside as finally dealt with.
