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[Cites 0, Cited by 0] [Section 104(1)] [Section 104] [Entire Act]

State of Goa - Subsection

Section 104(1)(b) in The Goa, Daman and Diu Public Health Act, 1985

(b)if such person is not found, by leaving such notice at his last known place of abode or business or by giving or tendering the same to some adult member or servant of his family; or