Section 2(1)(l) in Gujarat Metropolitan Planning Committees Rules, 2016

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(l)"List of Voters" means the list of elected members or Councilors as the case may be. of the-

(i)Gram Panehayat, for rural constituency; n

(ii)Municipality/Nagarpalika, in municipal borough;

(iii)Municipal Corporation, for larger urban area constituency;

Legal Document View