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Gujarat High Court

Varachha Road Cable Operators ... vs Union Of India & 4 on 31 March, 2014

Bench: Bhaskar Bhattacharya, J.B.Pardiwala

         C/SCA/4653/2014                                 ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

            SPECIAL CIVIL APPLICATION NO. 4653 of 2014

================================================================
  VARACHHA ROAD CABLE OPERATORS ASSOCIATION....Petitioner(s)
                          Versus
             UNION OF INDIA & 4....Respondent(s)
================================================================
Appearance:
MR ASIM J PANDYA, ADVOCATE for the Petitioner(s) No. 1
GOVERNMENT PLEADER for the Respondent(s) No. 3
================================================================

        CORAM: HONOURABLE THE CHIEF JUSTICE MR.
               BHASKAR BHATTACHARYA
               and
               HONOURABLE MR.JUSTICE J.B.PARDIWALA

                            Date : 31/03/2014


                             ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. BHASKAR BHATTACHARYA) Let the matter appear on 11th April 2014 along with similar matter, being Special Civil Application No.14128 of 2013.

Notice be issued in the meantime returnable on 11th April 2014. Since Ms. Vacha Desai, the learned AGP has instructions to appear on behalf of the Respondent Nos. 2 and 3 and waives service of notice on their behalf, notice need not be issued upon the said respondents.

(BHASKAR BHATTACHARYA, CJ.) Page 1 of 2 C/SCA/4653/2014 ORDER (J.B.PARDIWALA, J.) pirzada Page 2 of 2