Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 87 in Reductions and Remissions (Andhra Pradesh) 87. Agreement executed by ryots to run seed farms in furtherance of activities of the Agricultural Department. (G.O.Ms.No. 936, Rev., dated 24th April, 1948).
