Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6C(1)] [Section 6C] [Entire Act]

State of Maharashtra - Subsection

Section 6C(1)(i) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956

(i)initial grant of not less than rupees five crores given by the State Government, after appropriation duly made in this behalf, by law;