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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(2)(iv) in Chhattisgarh Minor Mineral Rules, 1996

(iv)The overburden and waste material obtained during mining operations shall not be allowed to be mixed with non-salable or sub-grade minerals. They shall be dumped and stacked separately'.