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[Cites 0, Cited by 3] [Entire Act]

State of Punjab - Section

Section 2 in Panjab University Act, 1947

2. Interpretation.

- In this act, unless there is any thing repugnant in the subject or context;
(a)"College" or "Affiliated College" includes any collegiate institution affiliated to or maintained by the University;
(b)"The Government" means the Central Government;
(c)"Regulation" means any regulation made by the Senate; and
(d)"The University" means the Panjab University.