Supreme Court - Daily Orders
M/S Mideast Integrated Steel Ltd vs The State Of Odisha And Ors Steel And ... on 7 October, 2016
Bench: Dipak Misra, Uday Umesh Lalit
ITEM NO.22 COURT NO.4 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7206/2016
(Arising out of impugned final judgment and order dated 16/12/2015
in WPC No.17403/2013 passed by the High Court of Orissa at Cuttack)
M/S MIDEAST INTEGRATED STEEL LTD AND ANR Petitioner(s)
VERSUS
STATE OF ODISHA AND ORS Respondent(s)
WITH
S.L.P.(C)...CC No. 8869/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 8960/2016
(With appln.(s) for permission to file SLP and permission to file
SLP and Office Report)
S.L.P.(C)...CC No. 9246/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 9326/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 8728/2016
(With appln.(s) for permission to file SLP and Office Report)
S.L.P.(C)...CC No. 11660/2016
(With appln.(s) for permission to file SLP and Office Report)
Date : 07/10/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Lakshmi Raman Singh, AOR
Mr. Dhananjaya Mishra, Adv.
Mr. Ramendra Mohan Patnaik, AOR
Signature Not Verified
Mr. Amar Dave, Adv.
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.10.08
11:43:08 IST
Reason: Ms. Nandini Gore, Adv.
Mr. Kartik Bhatnagar, Adv.
Ms. Trishala Kulkarni, Adv.
Ms. Manik Karanjawala, Adv.
For M/s. Karanjawala & Co.
2
Mr. Shiv Mangal Sharma, Adv.
Mr. Nishit Agrawal, Adv.
Ms. Shrey Kapoor, Adv.
For M/s Aura & Co.
Mr. Naveen Kumar, AOR
Mr. Abhishek Singh, Adv.
For Respondent(s) Ms. Sharmila Upadhyay, AOR
UPON hearing the counsel the Court made the following
O R D E R
Let the matters be listed on 24.10.2016.
(Gulshan Kumar Arora) (H.S. Parasher)
Court Master Court Master