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Supreme Court - Daily Orders

M/S Mideast Integrated Steel Ltd vs The State Of Odisha And Ors Steel And ... on 7 October, 2016

Bench: Dipak Misra, Uday Umesh Lalit

      ITEM NO.22                         COURT NO.4                  SECTION XIA

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

      Petition(s) for Special Leave to Appeal (C)               No(s).   7206/2016

      (Arising out of impugned final judgment and order dated 16/12/2015
      in WPC No.17403/2013 passed by the High Court of Orissa at Cuttack)

      M/S MIDEAST INTEGRATED STEEL LTD AND ANR                        Petitioner(s)

                                                VERSUS

      STATE OF ODISHA AND ORS                                         Respondent(s)

      WITH
      S.L.P.(C)...CC No. 8869/2016
      (With appln.(s) for permission to file SLP and Office Report)

      S.L.P.(C)...CC No. 8960/2016
      (With appln.(s) for permission to file SLP and permission to file
      SLP and Office Report)

      S.L.P.(C)...CC No. 9246/2016
      (With appln.(s) for permission to file SLP and Office Report)

      S.L.P.(C)...CC No. 9326/2016
      (With appln.(s) for permission to file SLP and Office Report)

       S.L.P.(C)...CC No. 8728/2016
      (With appln.(s) for permission to file SLP and Office Report)

      S.L.P.(C)...CC No. 11660/2016
      (With appln.(s) for permission to file SLP and Office Report)


      Date : 07/10/2016 This petition was called on for hearing today.

      CORAM :            HON'BLE MR. JUSTICE DIPAK MISRA
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

      For Petitioner(s)             Mr. Lakshmi Raman Singh, AOR

                                    Mr. Dhananjaya Mishra, Adv.
                                    Mr. Ramendra Mohan Patnaik, AOR
Signature Not Verified


                                    Mr. Amar Dave, Adv.
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2016.10.08
11:43:08 IST
Reason:                             Ms. Nandini Gore, Adv.
                                    Mr. Kartik Bhatnagar, Adv.
                                    Ms. Trishala Kulkarni, Adv.
                                    Ms. Manik Karanjawala, Adv.
                              For   M/s. Karanjawala & Co.
                                   2


                    Mr.   Shiv Mangal Sharma, Adv.
                    Mr.   Nishit Agrawal, Adv.
                    Ms.   Shrey Kapoor, Adv.
              For   M/s   Aura & Co.

                    Mr. Naveen Kumar, AOR
                    Mr. Abhishek Singh, Adv.

For Respondent(s)   Ms. Sharmila Upadhyay, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Let the matters be listed on 24.10.2016.



    (Gulshan Kumar Arora)                            (H.S. Parasher)
        Court Master                                   Court Master