Punjab-Haryana High Court
Mohinder Singh & Others vs Om Parkash And Others on 25 July, 2014
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Revision No.1885 of 2014(O&M)
Date of Decision : 25.07.2014
Mohinder Singh & others
.....Petitioners
Versus
Om Parkash and others
.....Respondent
CORAM : HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present : Mr.S.S.Antal, Advocate
for the petitioners.
1. To be referred to the Reporters or not?
2. Whether the judgment should be reported in the Digest?
RAJIV NARAIN RAINA, J. (Oral)
On instructions from his client, learned counsel for the petitioners prays that he may be allowed to withdraw this petition.
Dismissed as withdrawn.
(RAJIV NARAIN RAINA) JUDGE July 25, 2014 Paritosh Kumar Kumar Paritosh 2014.07.28 09:54 I attest to the accuracy and integrity of this document