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Punjab-Haryana High Court

Mohinder Singh & Others vs Om Parkash And Others on 25 July, 2014

Author: Rajiv Narain Raina

Bench: Rajiv Narain Raina

                                IN THE HIGH COURT OF PUNJAB AND HARYANA
                                             AT CHANDIGARH


                                                        Civil Revision No.1885 of 2014(O&M)
                                                                 Date of Decision : 25.07.2014

                     Mohinder Singh & others

                                                                                 .....Petitioners

                                                        Versus

                     Om Parkash and others
                                                                                .....Respondent

                     CORAM : HON'BLE MR. JUSTICE RAJIV NARAIN RAINA

                     Present :        Mr.S.S.Antal, Advocate
                                      for the petitioners.

                     1.        To be referred to the Reporters or not?
                     2.        Whether the judgment should be reported in the Digest?

                     RAJIV NARAIN RAINA, J. (Oral)

On instructions from his client, learned counsel for the petitioners prays that he may be allowed to withdraw this petition.

Dismissed as withdrawn.

(RAJIV NARAIN RAINA) JUDGE July 25, 2014 Paritosh Kumar Kumar Paritosh 2014.07.28 09:54 I attest to the accuracy and integrity of this document