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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(3)(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)Transactions for purchase of such assets shall be at a price not greater than, and transactions for sale of such assets shall be at a price not lesser than, [one hundred ten percent and ninety percent of the] [Inserted by Notification No. SEBI/L.A.D.-NRO/GN/2016-17/022, dated 29.11.2016 (w.e.f. 26.9.2014).] average of the two independent valuations [respectively] [Inserted by Notification No. SEBI/L.A.D.-NRO/GN/2016-17/022, dated 29.11.2016 (w.e.f. 26.9.2014).].