Punjab-Haryana High Court
Sukhbir Pal And Another vs State Of Punjab And Others on 2 July, 2013
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Criminal Misc. No. M-19795 of 2013
Date of decision: 02.07.2013.
Sukhbir Pal and another ..Petitioners
Versus
State of Punjab and others ..Respondents
CORAM: HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present: Mr. Naresh Kaushik, Advocate
for the petitioners.
Daya Chaudhary, J. (Oral)
Learned counsel for the petitioners wants to withdraw this petition as the dispute has been settled between the parties.
Dismissed as withdrawn.
02.07.2013 (DAYA CHAUDHARY) neetu JUDGE