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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Telangana - Subsection

Section 23(1)(b) in Water (Prevention and Control of Pollution) Act, 1974

(b)for the purpose of determining whether and if so in what manner, any such functions are to be performed or whether any provisions of this Act or the rules made thereunder of any notice, order, direction or authorisation served, made, given, or granted under this Act is being or has been complied with;