Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 4 in The Assam Fire Service Act, 1985 4. Appointment of Director of Fire Service. - The State Government may appoint a person to be Director of Assam Fire Service who shall be an officer of the rank of Deputy Inspector General of Police, Assam.
