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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Rajasthan - Subsection

Section 105(1) in Rajasthan Panchayati Raj Act, 1994

(1)A Panchayat Samiti or Zila Parishad may from time to time make bye-laws not in consistent with provision of this Act or the rules made thereunder, for carrying out the purposes for which it is constituted.